UJJAL BHUYAN

330 recorded High Court judgment(s) · 2021–2023

Courts

Telangana High Court

330

DISPOSED OF NO COSTS	128
DISMISSED	52
WITHDRAWN	39
DISMISSED NO COSTS	36
ALLOWED NO COSTS	34
DISMISSED AS INFRUCTUOUS	16
DISMISSED AS NON PROSECUTION	8
CLOSED NO COSTS	6

Sri. Chaluvagali Raghavendra Raju v. The Registrar, (Judical ) — Telangana High Court (2023-04-13)
Sri Darmapuri Aravind v. The State of Telengana — Telangana High Court (2023-03-17)
Singireddy Mahipal Reddy v. M/s. Standard Breeders Pvt. Ltd. — Telangana High Court (2023-03-10)
P. Vishnuvardhan Reddy v. The State of Telangana and 1 other — Telangana High Court (2023-03-10)
Danam Nagender and 3 others v. The State of Telangana and another — Telangana High Court (2023-03-10)
Dr. V.D. Rajagopal v. The State of Telangana — Telangana High Court (2023-03-10)
Mr. Arimilli RamaKrishna, v. Andhra Pradesh State Warehousing Corporation, — Telangana High Court (2023-03-03)
The State of Telangana v. T.Raja Singh , Raju Singh — Telangana High Court (2023-03-03)
Mr. A. Vivekananda, v. Andhra Pradesh State Warehousing Corporation, — Telangana High Court (2023-03-03)
Smt. Arimilli Sudha Rani, v. Andhra Pradesh State Warehousing Corporatin, — Telangana High Court (2023-03-03)