UJJAL BHUYAN, . AJIT BORTHAKUR
282 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 282 |
Disposal nature
| Disposed Of | 211 |
| Dismissed | 51 |
| Allowed | 11 |
| Closed | 6 |
| Dismissed For Non-prosecution | 1 |
| Dismissed on withdrawal with liberty to approach again | 1 |
| Rejected | 1 |
Recent judgments
- ANWAR HUSSAIN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-05-23)
- JAHURA KHATUN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2019-03-29)
- UMERA BEGUM v. UNION OF INDIA AND 9 ORS. — Gauhati High Court (2019-03-29)
- JARINA BIBI @ JARINA KHATUN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2019-03-29)
- FULJAN NESSA @ URFUNER NESSA AND 2 ORS v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2019-03-29)
- MUSSTT REJIA KHATUN v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2018-11-28)
- SMT SIMA RANI BARDHAN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2018-11-28)
- JARINA KHATUN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2018-11-28)
- NIRANJAN SARKAR @ NIRANJAN MANDAL v. THE UNION OF INDIA and 7 ORS — Gauhati High Court (2018-11-28)
- MRS MOINA RANI DAS SINGHA @ MAINA SINGHA @ MAINA DAS v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2018-11-28)
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