LexUJJAL BHUYAN, ABHAY AHUJA
50 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 50 |
Disposal nature
| WITHDRAWN | 18 |
| DISPOSED OFF | 17 |
| Disposed Off | 7 |
| DISCHARGED | 4 |
| Allowed | 2 |
| DISMISSED | 1 |
| Dismissed | 1 |
Recent judgments
- STATE OF MAHARASHTRA THROUGH SECRETARY, DEPT. OF FINANCE AND ANR v. LM WIND POWER BLADES INDIA PVT. LTD.AND ORS. — Bombay High Court (2021-10-04)
- BHASKAR EKNATH AVHAD v. THE UNION OF INDIA AND 2 ORS. — Bombay High Court (2021-03-08)
- BHASKAR EKNATH AVHAD v. THE UNION OF INDIA AND 2 OTHERS — Bombay High Court (2021-03-08)
- BHASKAR EKNATH AVHAD v. THE UNION OF INDIA AND 2 ORS. — Bombay High Court (2021-03-08)
- BHASKAR EKNATH AVHAD v. THE UNION OF INDIA AND 2 ORS — Bombay High Court (2021-03-08)
- M/S. MAHINDRA SONA LTD. v. COMMISSIONER OF INCOME TAX CITY-II, MUMBAI — Bombay High Court (2021-01-05)
- CHHAGANLAL KASTURCHAND AND CO. LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(2), MUMBAI AND ANR. — Bombay High Court (2021-01-05)
- chhaganlal kasturchand and co.ltd v. assistant commissioner of incom-tax,circle 4 (2) mum and anr — Bombay High Court (2021-01-05)
- M/S. MAHINDRA SONA LTD. v. COMMISSIONER OF INCOME TAX CITY-II, MUMBAI — Bombay High Court (2021-01-05)
- UMMEDRAJ K. VARDHAN v. THE COMMISSIONER OF INCOME TAX MUMBAI — Bombay High Court (2021-01-05)