LexUJJAL BHUYAN,A.VENKATESHWARA REDDY
344 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 344 |
Disposal nature
| DISPOSED OF NO COSTS | 219 |
| DISMISSED NO COSTS | 52 |
| WITHDRAWN | 32 |
| DISMISSED | 25 |
| DISMISSED AS INFRUCTUOUS | 6 |
| ALLOWED NO COSTS | 4 |
| DISPOSED OF AS INFRUCTUOUS | 4 |
| CLOSED NO COSTS | 2 |
Recent judgments
- S.PULLAIAH Died per Lrs of 10 to 15 AND 8 OTHERS v. LOK ADALAT BENCH AND 19 OTHERS — Telangana High Court (2022-08-17)
- Amme Srisailam v. Union Bank of India — Telangana High Court (2022-08-17)
- M/s Harsha New Kalyan Poultry and Another v. Canara Bank and 12 Others — Telangana High Court (2022-07-01)
- New Tech Ready Mix Pvt Ltd and 4 others v. State Bank of India — Telangana High Court (2022-07-01)
- M/s Maruthi Ginning and Pressing Factory v. The Recovery Officer and another — Telangana High Court (2022-07-01)
- Smt. P. Sunitha and 3 others v. Indian Overseas Bank — Telangana High Court (2022-07-01)
- M/s.Tirumala Venkata Ramana Traders v. State Bank of India — Telangana High Court (2022-07-01)
- Mrs. Pallam Hemalatha v. The Union India — Telangana High Court (2022-07-01)
- M/s. TVR Jewellers v. State Bank of India — Telangana High Court (2022-07-01)
- M/s. MS Agarwal Foundries Private Limited v. Union of India — Telangana High Court (2022-07-01)