UJJAL BHUYAN

2,144 recorded High Court judgment(s) · 2018–2019

Courts

Gauhati High Court

2144

Disposed Of	1297
Dismissed	307
Closed	185
Dismissed As infractuous	107
Allowed	101
Dismissed on withdrawal with liberty to approach again	66
Dismissed On withdrawal no order for such liberty	45
Dismissed For Non-prosecution	30

SIDDHARTH SHARMA v. UNION OF INDIA AND 2 ORS. — Gauhati High Court (2019-10-01)
CONTINENTAL VENEER AND SAW MILLS and ANR. v. THE STATE OF ASSAM and 4 ORS. — Gauhati High Court (2019-09-27)
MOKOKCHUNG SAW and VENEERS PVT. LTD. v. THE STATE OF ASSAM and 4 ORS. — Gauhati High Court (2019-09-27)
ASHOK DUTTA v. THE STATE OF ASSAM and ANR. — Gauhati High Court (2019-09-27)
M/S. NAGALAND WOOD INDUSTRIES v. THE STATE OF ASSAM and 4 ORS. — Gauhati High Court (2019-09-27)
DIMAPUR VENEER AND SAW MILLS PVT. LTD. v. THE STATE OF ASSAM and 4 ORS. — Gauhati High Court (2019-09-27)
M/S. NAGINIMORA TIMBER INDUSTRIES v. THE STATE OF ASSAM — Gauhati High Court (2019-09-27)
THE UNITED BANK OF INDIA v. ASSAM TEA EMPLOYEES PROVIDENT FUND ORGANIZATION — Gauhati High Court (2019-09-27)
M/S MARBANIANG SAW MILL v. THE STATE OF ASSAM — Gauhati High Court (2019-09-27)
RIANGDO VENEERS PVT. LTD. v. THE STATE OF ASSAM and 4 ORS. — Gauhati High Court (2019-09-27)