UDAY KUMAR

409 recorded High Court judgment(s) · 2014–2026

Courts

Calcutta High Court

409

DISPOSED	156
DISMISSED	132
ALLOWED	66
DISMISSED FOR DEFAULT	15
DISMISSED AS INFRUCTUOUS	9
DISMISSED AS NOT PRESSED	7
DISMISSED FOR NON PROSECUTION	5
DISMISSED AS WITHDRAWN	5

SAMIR BARMAN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
BIDYUT KAMAL SARKAR @ BAPI v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
PRASANTA BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
KRISHNA BARMAN AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
HASAN ALI v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-19)
JAKIR HOSSAIN@MD JAKIR HOSSAIN v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-19)
SUSHIL SARKAR v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-05-19)
D.M. VENTURES v. ROHIT SARKAR AND ANR — Calcutta High Court (2026-05-14)
N. MAMATHA NAGESH v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-05-08)
PRAVIN KUMAR AGARWAL AND OTHERS v. DDEV PLASTIKS INDUSTRIES LIMITED — Calcutta High Court (2026-05-08)