U. V. BAKRE,S. C. DHARMADHIKARI

315 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• SHRI ANKUSH NARAYAN KAMBLI AND 28 ORS. v. STATE OF GOA AND ANR. — Bombay High Court (2012-05-07)
• M/S. A. H. JAFFAR AND SONS AND 2 ORS., v. THE STATE OF GOA THROUGH CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2012-05-07)
• SHRI. MADAN MALJI KAMBLI AND 11 ORS., v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2012-05-07)
• PRABHAKAR H. PARAB v. UNION OF INDIA AND 4 ORS — Bombay High Court (2012-05-07)
• SESA GOA LTD. v. BOARD OF TRUSTEES,PORT OF MORMUGAO. — Bombay High Court (2012-03-30)
• THE BOARD OF TRUSTEES OF THE PORT OF MORMUGAO v. V.M. SALGAOCAR and BROS. PVT. LTD. and ANR. — Bombay High Court (2012-03-30)
• 1.V.S.DEMPO and COMPANY PVT.LTD.,PANAJI and ANR., v. THE BOARD OF TRUSTEES OF PORT OF MORMUGAO AND ANR. — Bombay High Court (2012-03-30)
• V.M.SALGAONCAR and BROS. P. LTD. v. THE BOARD OF TRUSTEES OF THE PORT OF MORMUGAO and AN — Bombay High Court (2012-03-30)
• CHOWGULE and CO.LTD. v. THE BOARD OF TRUSTEES OF THE PORT OF MORMUGAO and AN — Bombay High Court (2012-03-30)
• SALGAONKAR ENGINEER PVT. LTD. v. THE BOARD OF TRUSTEES OF PORT OF MORMUGOA and ANR. — Bombay High Court (2012-03-30)