U. V. BAKRE,NARESH H. PATIL
40 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 40 |
Disposal nature
| Disposed of | 25 |
| Allowed | 6 |
| Dismissed | 4 |
| Withdrawn | 3 |
| Rule made absolute | 1 |
| Rejected | 1 |
Recent judgments
- S. LAKSHMIPATHY FOREST SURVEYOR, WILDLIFE and ECO-TOURISM DIVISION, FOREST DEPARTMENT, GOVT. OF GOA v. STATE OF GOA THROUGH THE CHIEF SECRETARY AND ANR. — Bombay High Court (2013-09-17)
- SHRI. JANARDHAN P. P. FOREST SURVEYOR, N.G. FOREST DIVISION, PONDA, FOREST DEPT. GOVT. OF GOA v. STATE OF GOA THROUGH THE CHIEF SECRETARY AND ANR. — Bombay High Court (2013-09-17)
- SWETA ESTATES PVT. LTD., REP. BY AUTHORIZED SIGNATORY SHRI. SUMANT ROCHHAR v. STATE OF GOA THROUGH CHIEF SECRETARY AND 6 ORS., — Bombay High Court (2013-09-17)
- SHRI SHAHUL HAMID,PRESENTLY UNDERGOING SENTENCE AT AGUADA CENTRAL JAIL, AGUADA, BARDEZ-GOA v. STATE OF GOA, THROUGH P.P, PANAJI-GOA — Bombay High Court (2013-09-17)
- V.K. PARMESHWARAN REP. BY P.O.A. SHRI S. LAKSHMIPATHY v. STATE OF GOA THROUGH THE CHIEF SECRETARY AND ANR. — Bombay High Court (2013-09-17)
- M/S. SOJITZ CORPORATION THROUGH MR. YUKIHISA MATSUMOTO v. M/S. TERACOM LTD. REP. BY CHAIRMAN AND M.D. MR. MUKESH ARORA — Bombay High Court (2013-09-17)
- M/S GOA SHIPYARD LTD., v. SHRI RAMDAS BORKAR REP. BY GOA SHIPYARD WORKERS UNION AND ANR., — Bombay High Court (2013-09-17)
- GOMANTAK EDUCATION SOCIETY, THROUGH ITS SECRETARY, SHRI RAMNATH M. SAWANT AND 4 ORS., v. THE DIRECTOR OF EDUCATION, GOVT. OF GOA AND 3 ORS., — Bombay High Court (2013-09-17)
- - v. SHRI. KIRAN DHONDOPANTH THAKUR AND ANR., — Bombay High Court (2013-09-16)
- M/S. WATERWAYS SHIPYARD PVT. LTD. THROUGH AUTHORIZED SIGNATORY SHRI ANNOP TREHON, JT. M. D. AND ANR v. MORMUGAO PORT TRUST THROUGH ITS BOARD OF TRUSTEES — Bombay High Court (2013-09-16)
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