U.DURGA PRASAD RAO,VENUTHURUMALLI GOPALA KRISHNA RAO
71 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 71 |
Disposal nature
| DISPOSED OF NO COSTS | 28 |
| ALLOWED NO COSTS | 24 |
| WITHDRAWN | 8 |
| CLOSED NO COSTS | 4 |
| DISMISSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED NO COSTS | 2 |
Recent judgments
- Sri Gudivada Seshagiri Rao v. Smt.Gudivada Ashalatha — Andhra Pradesh High Court (2023-10-18)
- Sri Gudivada Seshagiri Rao v. Smt.Gudivada Ashalatha — Andhra Pradesh High Court (2023-10-17)
- J.Vinod Kumar, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2023-09-25)
- ROOPESH EDUCATIONAL WELFARE SOCIETY (REWS) v. THE UNION OF INDIA — Andhra Pradesh High Court (2023-07-14)
- M/S. J V K INDUSTRIES v. The Union of India, — Andhra Pradesh High Court (2023-06-14)
- M/S. GOPATHI ENTERPRISES v. THE ASSISTANT COMMISSIONER OF STATE TAX — Andhra Pradesh High Court (2023-06-14)
- M/S. J V K INDUSTRIES v. THE UNION OF INDIA — Andhra Pradesh High Court (2023-06-14)
- JAYA SPUM PIPES v. THE DY COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2023-06-14)
- M/S. J V K INDUSTRIES v. THE UNION OF INDIA — Andhra Pradesh High Court (2023-06-14)
- Koganti Steels Pvt. Limited, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2023-04-20)
Lex