U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA

212 recorded High Court judgment(s) · 2023–2024

Courts

Andhra Pradesh High Court

212

DISPOSED OF NO COSTS	82
ALLOWED NO COSTS	64
WITHDRAWN	30
DISMISSED	14
CLOSED NO COSTS	10
DISMISSED NO COSTS	7
DISMISSED AS NON PROSECUTION	3
PARTLY ALLOWED NO COSTS	1

KAREGALLA MAHESWARI v. THE COLLECTOR AND DISTRICT MAGISTRATE — Andhra Pradesh High Court (2024-04-11)
Anuradha Surabattula, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2024-03-31)
M/s. GAIL (INDIA) Limited, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2024-03-12)
Velugula Prakash v. State of Andhra Pradesh — Andhra Pradesh High Court (2024-03-12)
YALLA MANJU AT KURELLA MANJU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2024-03-11)
ANASURI SUBRAHMANYESWARA RAO v. ANASURI KRISHNA — Andhra Pradesh High Court (2024-03-11)
A NARASAMMA v. THE STATE OF AP — Andhra Pradesh High Court (2024-02-28)
M/s Coastal Ceramics and Clay Works Private Ltd., v. Union of India, — Andhra Pradesh High Court (2023-12-28)
M/S ARHAAN FERROUS AND NON FERROUS SOLUTIONS PVT LTD v. THE SENIOR INTELLIGENCE OFFICER 3 — Andhra Pradesh High Court (2023-12-27)
M/s. Dhanalaxmi Dall Producers, Narsaraopet v. The Commercial Tax Officer, Narsaraopet — Andhra Pradesh High Court (2023-12-20)