LexU.DURGA PRASAD RAO, V R K KRUPA SAGAR
69 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 69 |
Disposal nature
| WITHDRAWN | 14 |
| DISMISSED NO COSTS | 12 |
| ALLOWED NO COSTS | 11 |
| CLOSED NO COSTS | 11 |
| DISPOSED OF NO COSTS | 8 |
| DISMISSED | 5 |
| DISMISSED AS INFRUCTUOUS | 5 |
| PARTLY ALLOWED NO COSTS | 3 |
Recent judgments
- Kundrapu Pyaayya Naidu v. SPECIAL DEPUTY COLLECTOR AND 15 OTHERS — Andhra Pradesh High Court (2024-07-31)
- Indira Patro v. S.V. Joshi — Andhra Pradesh High Court (2024-07-31)
- DALAI APPA RAO v. THE SPECIAL DEPUTY COLLECTOR — Andhra Pradesh High Court (2024-07-31)
- THE PRINCIPAL SECRETARY v. P TEJESWARI — Andhra Pradesh High Court (2024-03-11)
- BEJJAM BHAGYA LATHA v. THE STATE OF AP — Andhra Pradesh High Court (2024-03-11)
- THE STATE OF AP v. Y HANUMA DEVI — Andhra Pradesh High Court (2024-03-11)
- THE PRINCIPAL SECRETARY v. J NAGARATHNAMMA — Andhra Pradesh High Court (2024-03-11)
- J NAGARATNAMMA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2024-03-11)
- P TEJESWARI v. THE STATE OF AP — Andhra Pradesh High Court (2024-03-11)
- Tirumala Tirupati Devasthanams v. N Jalandar — Andhra Pradesh High Court (2023-08-29)