U.DURGA PRASAD RAO,T MALLIKARJUNA RAO
180 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 180 |
Disposal nature
| ALLOWED NO COSTS | 58 |
| DISPOSED OF NO COSTS | 51 |
| WITHDRAWN | 32 |
| DISMISSED | 15 |
| CLOSED NO COSTS | 14 |
| DISMISSED NO COSTS | 6 |
| PARTLY ALLOWED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- M/S.S.A.TRADERS v. SMT.SUNEETHA NALLAGONDLA — Andhra Pradesh High Court (2024-02-01)
- G.VAMSI MOHAN v. G. APARNA — Andhra Pradesh High Court (2024-01-02)
- G.VAMSI MOHAN v. G.APARNA — Andhra Pradesh High Court (2024-01-02)
- S.K. Sarawagi and Company Private Limited v. State of Andhra Pradesh, — Andhra Pradesh High Court (2023-12-01)
- M/S. SREE CONSTRUCTIONS v. COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2023-10-16)
- M/S.S.J.K.STEEL PLANT LIMITED, ANANTAPUR DISTRICT v. THE ASST.COMMISSIONER (CT), ANANTAPUR DIVISION AND 2 OTHERS — Andhra Pradesh High Court (2023-10-16)
- A.S. KRISHNA AND COMPANY PRIVATE LIMITED, GUNTUR. v. DEPUTY COMMISSIONER OF INCOME TAX2[1] GUNTUR. — Andhra Pradesh High Court (2023-10-06)
- BHARATIYA VIDYA BHAVAN INTERNATIONAL RESIDENTIAL PUBLIC v. THE STATE OF A.P. COMMERCIAL TAXES AND ANOTHER — Andhra Pradesh High Court (2023-09-01)
- GANESH SPICES v. COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2023-09-01)
- DIVISIONAL FOREST OFFICER v. ASSISTANT COMMISSIONER (ST) — Andhra Pradesh High Court (2023-09-01)
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