LexU.DURGA PRASAD RAO,SUMATHI JAGADAM
55 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 55 |
Disposal nature
| ALLOWED NO COSTS | 22 |
| WITHDRAWN | 10 |
| CLOSED NO COSTS | 10 |
| DISPOSED OF NO COSTS | 7 |
| DISMISSED NO COSTS | 5 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- DASARI BABURAO v. PARVATHANENI RAMBABU — Andhra Pradesh High Court (2024-08-04)
- M/s. Lakshmi Venkata Manjunadheswara Rice Producers, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2024-07-30)
- V ADINARAYANA REDDY v. S RAVI KUMAR — Andhra Pradesh High Court (2024-07-23)
- G CHANDRAIAH v. S VENKATESH — Andhra Pradesh High Court (2024-07-23)
- DUVVURU MURALIDHAR REDDY v. DUVVURU JYOTHI — Andhra Pradesh High Court (2024-07-23)
- ANUMALA SOMANADH v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2024-07-15)
- Sri G.L.V..Prasad Rao v. Sri K. Hanimi Reddy — Andhra Pradesh High Court (2024-07-14)
- Sri G.Ram Murthy v. Smt. T.Nagarathnamma, — Andhra Pradesh High Court (2024-07-11)
- Dachepalli Madhusudhan RAO v. Koneru Nageswara RAO — Andhra Pradesh High Court (2024-07-09)
- BIRADAKOTA SITA MAHALAKSHMI v. CHERUKUWADA SAMBASIVA RAO — Andhra Pradesh High Court (2024-07-09)