LexU.DURGA PRASAD RAO,NINALA JAYASURYA
130 recorded High Court judgment(s) · 2020–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 130 |
Disposal nature
| ALLOWED NO COSTS | 116 |
| CLOSED NO COSTS | 6 |
| DISMISSED | 6 |
| DISPOSED OF NO COSTS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- M/s Walwhan Renewable Energy Limited v. Mr. Y. Lakshmi Narasaiah, — Andhra Pradesh High Court (2024-06-27)
- M/s. Tata Power Renewable Energy Limited, v. Mr/Ms. Y. Lakshmi Narasaiah, — Andhra Pradesh High Court (2024-06-27)
- ACME Solar Holdings Private Limited v. Sri. Er. H Haranatha Rao — Andhra Pradesh High Court (2024-06-27)
- Narra Sanjeeva Naidu v. Sri Ronanki Gopala Krishna, — Andhra Pradesh High Court (2023-11-03)
- Thota Reddy Subbalakshamamma v. Mr B. Sivareddy — Andhra Pradesh High Court (2023-11-03)
- Thota Reddy Subbalakshamamma v. Mr B. Sivareddy — Andhra Pradesh High Court (2023-11-03)
- M/s. Golden Granites, v. Commercial Tax Officer, — Andhra Pradesh High Court (2021-03-15)
- M/s. Mohan Satya Rice Industries, v. The Assistant Commissioner (ST), — Andhra Pradesh High Court (2020-11-20)
- M/s Sri Venkatalakshmi Modern Rice Mill v. The Assistant Commissioner (State Taxes) — Andhra Pradesh High Court (2020-11-20)
- SAINADHA TRADERS v. THE ASSISTANT COMMISSIONER(ST) — Andhra Pradesh High Court (2020-11-20)