U.DURGA PRASAD RAO,KIRANMAYEE MANDAVA

168 recorded High Court judgment(s) · 2023–2024

Courts

Andhra Pradesh High Court

168

ALLOWED NO COSTS	64
DISPOSED OF NO COSTS	37
CLOSED NO COSTS	33
DISMISSED NO COSTS	17
WITHDRAWN	15
DISMISSED AS NON PROSECUTION	1
DISPOSED OF WITH COSTS	1

PALLETI SURESH, SPSR NELLORE DT., v. THE STATE OF TELANGANA, REP PP., — Andhra Pradesh High Court (2024-06-30)
CHIKKALA DHATHATHREYA EG DT ANR v. STATE OF ANDHRA PRADESH REP PP — Andhra Pradesh High Court (2024-06-26)
K.VENKATA SATYANRAYANA, VISAKAPATNAM AND 2 OTRS., v. THE STATE OF ANDHRA PRADESH, REP PP., — Andhra Pradesh High Court (2024-06-26)
PERLA YELLAIAH, VISAKHAPATNAM AND 12 OTRS., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2024-06-26)
CHENGALA VENKATA RAO, VISAKHAPATNAM., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2024-06-26)
KOVIRI GANGADHAR, VISAKHAPATNAM DT., v. STATE OF AP., REP PP., — Andhra Pradesh High Court (2024-06-26)
Vonteddu Chinna Venkata Krishna Reddy v. Belle Lakshmanna — Andhra Pradesh High Court (2024-06-23)
DR.TALLURI SWATHI v. BATHINI VENKATESH — Andhra Pradesh High Court (2024-06-19)
K. YOGA NARASIMHA REDDY AT BUJJI, NELLORE DT. v. STATE OF A.P., REP. BY P.P., HYD — Andhra Pradesh High Court (2024-06-18)
K.JAYAMMA v. SYNDICATE BANK — Andhra Pradesh High Court (2024-06-18)