LexU.DURGA PRASAD RAO,K SURESH REDDY
27 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 27 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 11 |
| DISMISSED | 4 |
| ALLOWED NO COSTS | 4 |
| WITHDRAWN | 4 |
| DISMISSED AS NOT PRESSED | 2 |
| DISPOSED OF NO COSTS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- TANDRA MINERALS v. State of Andhra Pradesh — Andhra Pradesh High Court (2021-08-19)
- M GRANITES v. THE UNION OF INDIA — Andhra Pradesh High Court (2021-08-19)
- M/s. Benita Industries Limited, v. THE UNION OF INDIA — Andhra Pradesh High Court (2021-08-19)
- M/s. Benita Granites Limited, v. The Union of India, — Andhra Pradesh High Court (2021-08-19)
- M/s. Manna Industries Limited, v. The Union of India, — Andhra Pradesh High Court (2021-08-19)
- NISSI POWER PROJECTS PVT LTD v. THE UNION OF INDIA — Andhra Pradesh High Court (2021-08-19)
- TANDRA EXPORTS v. State of Andhra Pradesh — Andhra Pradesh High Court (2021-08-19)
- MIDWEST GRANITE PVT LTD v. UNION OF INDIA — Andhra Pradesh High Court (2021-08-19)
- M/S VIGNESWARA TRADERS v. THE ASSISTANT COMMISSIONER (STATE TAX) — Andhra Pradesh High Court (2020-11-20)
- M/s. Shiridi Sainadh Industries, v. The Deputy Commissioner (ST) (INT), — Andhra Pradesh High Court (2020-11-20)