U.DURGA PRASAD RAO,J. UMA DEVI

286 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M/s.Venkat Pharma Ltd, v. The Commerical Tax Officer,Autonagar — Andhra Pradesh High Court (2021-09-24)
• N PAVAN KUMAR v. R MAHESWARI — Andhra Pradesh High Court (2021-09-23)
• N PAVAN KUMAR v. MAHESWARI RAMINENI — Andhra Pradesh High Court (2021-09-23)
• N. Pavan Kumar, v. Maheswari Ramineni, — Andhra Pradesh High Court (2021-09-23)
• M/s. Prakruthi Infra and Shelters India Pvt Ltd., v. THE COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2021-09-15)
• B. RAJANNA AT RAJU, VISAKHAPATNAM v. P.P., HYD — Andhra Pradesh High Court (2021-09-15)
• M/S CHOLAMANDALAM MS GEN. INSURANCE CO. LTD., v. RAVADA SWAPNA — Andhra Pradesh High Court (2021-09-15)
• M/s. Prakruthi Infra and Shelters India Pvt Ltd. v. The Commercial Tax Officer, — Andhra Pradesh High Court (2021-09-15)
• T M B TRADERS v. THE DEPUTY ASSISTANT COMMISSIONER(ST) — Andhra Pradesh High Court (2021-07-09)
• M/s. M S ENTERPRISES, v. State of Andhra Pradesh — Andhra Pradesh High Court (2021-07-09)