U.DURGA PRASAD RAO,GANNAMANENI RAMAKRISHNA PRASAD
84 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 84 |
Disposal nature
| DISMISSED | 34 |
| ALLOWED NO COSTS | 20 |
| DISMISSED NO COSTS | 8 |
| PARTLY ALLOWED NO COSTS | 6 |
| WITHDRAWN | 5 |
| ANSWERED | 3 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISPOSED OF NO COSTS | 2 |
Recent judgments
- FRESH BOWL HORTICULTURE PVT LTD v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-07-16)
- Yepuri Chinna Veeraswamy, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2024-05-09)
- Syed Hidayatulla AT Babu v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2024-05-09)
- Shaik Riyaz, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2024-05-09)
- Gundeboina Sridhar, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2024-05-09)
- Bathula Soloman v. THE STATE OF AP — Andhra Pradesh High Court (2024-05-09)
- The State of Andhra Pradesh v. Mohammad Abdul Sammad AT Munna — Andhra Pradesh High Court (2024-05-09)
- JAMALUDDIN v. State of Andhra Pradesh, — Andhra Pradesh High Court (2024-05-09)
- Syed Hidayatulla AT Babu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2024-05-09)
- Bathula Soloman, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2024-05-09)
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