LexU.DURGA PRASAD RAO
11,383 recorded High Court judgment(s) · 1997–2024
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5727 |
| Andhra Pradesh High Court | 5656 |
Disposal nature
| DISPOSED OF NO COSTS | 4095 |
| ALLOWED NO COSTS | 1526 |
| WITHDRAWN | 1363 |
| DISMISSED AS INFRUCTUOUS | 1189 |
| DISMISSED | 1179 |
| DISMISSED NO COSTS | 619 |
| CLOSED NO COSTS | 558 |
| PARTLY ALLOWED NO COSTS | 326 |
Recent judgments
- T.Venkata Vijaya Lakshmi, v. Kodali Rayana Rao, — Andhra Pradesh High Court (2024-08-04)
- M.L. NARASIMHA RAO v. G. BABY SAROJINI (DIED) — Andhra Pradesh High Court (2024-08-04)
- CHUNDURU SRINIVASA RAO v. G.DHUBAGUNTA DHANALAKSHMI — Andhra Pradesh High Court (2024-08-01)
- Karla Marthamma AT Rani, v. Talaseela Raghavendra Rao, — Andhra Pradesh High Court (2024-07-31)
- Smt. Atluri Jayaprada Devi, v. Sri. Valluru Siddhartha, — Andhra Pradesh High Court (2024-07-30)
- SMT ANNE SRILAKSHMI v. SRI VALLURU SIDDHARTHA — Andhra Pradesh High Court (2024-07-30)
- JAMALAPURAM VENKATA KRISHNA RAO v. SRI D.SRINIVASA RAO — Andhra Pradesh High Court (2024-07-29)
- KARLA MARTHAMMAAT RANI v. TALASEELA RAGHAVENDRA RAO — Andhra Pradesh High Court (2024-07-29)
- SHAIK BADE v. GRANDHI VEERA VENKATA SATYA JAGANNADHA GUPTA — Andhra Pradesh High Court (2024-07-28)
- Pothukuchi Venkateswara Rao, v. Gadde Radha Rani, — Andhra Pradesh High Court (2024-07-15)