LexU.DURGA PRASAD RAO,B V L N CHAKRAVARTHI
116 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 116 |
Disposal nature
| CLOSED NO COSTS | 31 |
| ALLOWED NO COSTS | 19 |
| DISMISSED | 17 |
| DISPOSED OF NO COSTS | 17 |
| WITHDRAWN | 15 |
| DISMISSED AS INFRUCTUOUS | 8 |
| DISMISSED NO COSTS | 6 |
| DISMISSED AS NOT PRESSED | 3 |
Recent judgments
- MUNAGALA RAVI KUMAR v. PATTABHI RAMARAO — Andhra Pradesh High Court (2024-02-29)
- SMT CHEKKA VANAJA RANI v. SRI T SANKARA RAO — Andhra Pradesh High Court (2024-02-29)
- M/S ASTHA GANESH SAI WIRE PRODUCTS v. SRI T SANKARA RAO — Andhra Pradesh High Court (2024-02-29)
- P MURUGESAN v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2023-09-19)
- PUTTI SANDHYA RANI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2023-06-16)
- SarepalliMukanda Lakshmi AT Revella Swetha Arun v. State Bank of India — Andhra Pradesh High Court (2023-06-15)
- V. Durga Prasad, v. Andhra Cricket Association, — Andhra Pradesh High Court (2023-04-19)
- M/s Tropical Coatings International Private Limited v. THE AUTHORIZED OFFICER — Andhra Pradesh High Court (2023-04-13)
- NAVATA ECO BRICKS v. PUNJAB NATIONAL BANK — Andhra Pradesh High Court (2023-04-11)
- Gurram Sujatha, v. AUTHORISED OFFICER SBI — Andhra Pradesh High Court (2023-03-24)