LexU.DURGA PRASAD RAO,B KRISHNA MOHAN
33 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 33 |
Disposal nature
| WITHDRAWN | 13 |
| DISMISSED | 6 |
| ALLOWED NO COSTS | 5 |
| PARTLY ALLOWED NO COSTS | 4 |
| DISPOSED OF NO COSTS | 2 |
| CLOSED NO COSTS | 2 |
| DISPOSED OF AS INFRUCTUOUS | 1 |
Recent judgments
- Doolla Sailaja, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-06-09)
- GUNJA SYAMALA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2022-06-02)
- State Bank of India, v. Union of India, — Andhra Pradesh High Court (2021-07-30)
- MR. MUGADA GOPALA RAO v. ASST COMMISSIONER OF INCOME TAX — Andhra Pradesh High Court (2021-03-20)
- M GOPALA RAO v. ASST COMMISSIONER OF INCOME TAX — Andhra Pradesh High Court (2021-03-20)
- M/s. Rashtriya Ispat Nigam Limited v. The Asst. Commissioner of Income Tax — Andhra Pradesh High Court (2021-03-20)
- M/S. RASHTRIYA ISPAT NIGAM LTD., VISAKHAPATNAM v. THE ASST.COMMISSIONER OF INCOME-TAX,CRICLE-3(1),VISAKAPATNAM — Andhra Pradesh High Court (2021-03-20)
- M/S.UNITED INDIA INSURANCE COMPANY LTD v. SMT.P.M.HAMSAVENI AND 9 OTHERS — Andhra Pradesh High Court (2021-03-19)
- Dommeti Parameswara Rao v. Dommeti Madhuri — Andhra Pradesh High Court (2021-03-19)
- B LAKSHMI v. B GURU RAGHAVENDRA PRASAD — Andhra Pradesh High Court (2021-03-19)