U.DURGA PRASAD RAO,A V RAVINDRA BABU

93 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• A T TRADERS v. THE ASSISTANT COMMISSIONER (ST) — Andhra Pradesh High Court (2024-06-18)
• M/s. A.R. Steels v. The Assistant Commissioner (ST), — Andhra Pradesh High Court (2024-06-18)
• M/S. M R METALS v. THE ASSISTANT COMMISSIONER (ST) — Andhra Pradesh High Court (2024-06-18)
• M/s. SULEMAN SCRAP MERCHANTS, v. The Assistant Commissioner (ST), — Andhra Pradesh High Court (2024-06-18)
• M/s. Madeena Steels, v. The Assistant Commissioner (ST), — Andhra Pradesh High Court (2024-06-18)
• M/S. THEJO ENGG. SERVICES (P) LTD., CHENNAI. v. COMMERCIAL TAX OFFICER AND ANOTHER — Andhra Pradesh High Court (2024-04-01)
• M/s. Venkateswara Boiled AND Raw Rice Mill, v. The Commercial Tax, Officer, Markapur. — Andhra Pradesh High Court (2024-03-17)
• JAYKAY MARKETING ASSOCIATES, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2024-02-29)
• NANDI MUNI KUMAR v. EKAMBARAM SWETHA — Andhra Pradesh High Court (2023-12-28)
• NANDI MUNI KUMAR v. EKAMBARAM SWETHA — Andhra Pradesh High Court (2023-12-28)