U. D. SALVI

351 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• SHEETAL PAI NEE VIJAYA BHANGUI. v. DR.PRAKASH PAI. — Bombay High Court (2010-11-26)
• SHRI DATTARAM B.WARANG and ANR. v. SHRI YESHWANT HARI WARANG — Bombay High Court (2010-09-03)
• SMT.YESHODI CHANDRU NAIK and ANR. v. SHRI GURUNATH RAGHUVIR SHETYE and ORS. — Bombay High Court (2010-08-30)
• SHRI PRAKASH R. NAIK AND ANR., v. SHRI ASHOK S.NAIK AND ANR., — Bombay High Court (2010-08-30)
• JAYANTI SHANTARAM GAONKAR, SANGUEM GOA. v. SHRI SHANTARAM RAGHU GAONKAR, SANGUEM GOA. — Bombay High Court (2010-08-18)
• SHRI EFIGENIO DIAS, COLVA, SALCETE-GOA AND ANR., v. SHRI MALAQUIAS D'COSTA AND 2 ORS., — Bombay High Court (2010-08-13)
• SHRI SHAIKH MOHAMMAD SHARIF IBRAHIM MAMLEKAR AND ANR., v. SHRI SHAIKH MOHAMMAD ALI ABDUL RAZAD MAMLEKAR AND ANR., — Bombay High Court (2010-08-10)
• SMT. ANTONETA CUNHA FALEIRO, MARGAO-GOA. v. SHRI DHANANJAY NAIK AND ORS., — Bombay High Court (2010-08-09)
• VIJAYA BANK REP. BY ITS BRANCH MANAGER v. SMT. SHARMILA SHRIKANT ALORNEKAR AND ANR., — Bombay High Court (2010-08-06)
• CAITANO J.D.F.S.R. MENDONCA AND ANR., v. DR. SHASHIKANT SHIRSAT AND ANR., — Bombay High Court (2010-08-06)