LexU. C. DHYANI
12,996 recorded High Court judgment(s) · 2008–2018
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 12996 |
Disposal nature
| DISPOSED | 5533 |
| DISMISSED | 2133 |
| ALLOWED | 2032 |
| DISMISSED AS INFRUCTUOUS | 1364 |
| GRANTED | 1251 |
| DISMISSED AS WITHDRAWN | 457 |
| WITHDRAWN | 86 |
| PARTLY ALLOWED | 56 |
Recent judgments
- Vishal Bharti v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-02-12)
- Vishal Bharti v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-02-12)
- Vishal Bharti v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-02-12)
- Vishal Bharti v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-02-12)
- Vishal Bharti v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-02-12)
- Vishal Bharti v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-02-12)
- Manav Chaudhary v. State Of Uttarakhand — Uttarakhand High Court (2018-02-12)
- Vicky Alias Ajeet Singh v. State Of Uttarakhand — Uttarakhand High Court (2018-02-09)
- Istkar Ali AND OTHERS v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-02-09)
- Rashid AND ANOTHER v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-02-09)