U. B. SAHA

1,196 recorded High Court judgment(s) · 2013–2016

Courts

Tripura High Court

1196

Disposed Of	716
Allowed	165
Dismissed	156
Dissmiss For Default/Non-Prosecution	63
Partly Allowed	33
Withdrawn	29
Rejected	19
Closed	10

DURGA CHARAN DATTA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-08-22)
DR SHYAMAL KANTI CHOUDHURY v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-08-22)
AMULYA CH DAS and ORS v. JENTU RN SAHA — Tripura High Court (2016-08-22)
HIRANMOY BAGCHI v. STATE OF TRIPURA and ORS — Tripura High Court (2016-08-18)
CHANDRA SEKHAR BEHERA,F. NO. 961530042 v. UNION OF INDIA and ORS — Tripura High Court (2016-08-18)
SAILENDRA CH. SAHA v. TRIPURA KHADI and VILLAGE INDUSTRIES BOARD and ANR — Tripura High Court (2016-08-18)
GOPAL CHOUDHURY v. UNION OF INDIA and ORS — Tripura High Court (2016-08-16)
ANKUR DAS CHOUDHURY v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-08-16)
DHIRENDRA CH. DAS v. DURJADHAN DAS and ANR — Tripura High Court (2016-08-05)
PAPAI PAUL v. MANAGING COMMITTEE OF RAMTHAKUR PATHSHALA GIRLS HIGHER SECONDARY SCHOOL AND ORS — Tripura High Court (2016-08-05)