TUSHAR RAO GEDELA

654 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• POWERSCHOOL GROUP LLC v. ACADEMICAE AI TECHNOLOGY PRIVATE LIMITED AND ANR — Delhi High Court (2026-05-29)
• RISHAB GLOBAL INDUSTRIES PRIVATE LIMITED & ANR. v. PRRASCH ENTERPRISE PRIVATE LIMITED & ORS. — Delhi High Court (2026-05-29)
• REXCIN PHARMACEUTICALS PVT. LTD. v. REKIN PHARMA PVT LTD — Delhi High Court (2026-05-29)
• RESILIENT INNOVATIONS PRIVATE LIMITED v. BHARATEDGE SERVICES PVT. LTD — Delhi High Court (2026-05-26)
• FERRERO SPA & ORS. v. DUGAR OVERSEAS PVT LTD & ORS. — Delhi High Court (2026-05-26)
• ZUVENTUS HEALTHCARE LIMITED v. ZAVENTIS HEALTH CARE PRIVATE LIMITED — Delhi High Court (2026-05-26)
• ALEPO TECHNOLOGIES PRIVATE LIMITED & ORS. v. NETSARANG COMPUTER, INC. & ANR — Delhi High Court (2026-05-26)
• SCOOPWHOOP MEDIA PVT. LTD. v. GAYATRI DAHIYA — Delhi High Court (2026-05-26)
• AUTHENTIC PRESS NETWORK PRIVATE LIMITED & ORS. v. SOBHAGYA MEDIA PRIVATE LIMITED — Delhi High Court (2026-05-26)
• DR RAMESH CHANDER MUNJAL & ORS. v. DR SURAJ MUNJAL & ORS. — Delhi High Court (2026-05-26)