TUSHAR RAO GEDELA, DEVENDRA KUMAR UPADHYAYA

492 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• ARNAV SINGH & ANR. v. GOVT OF NCT OF DELHI & ORS. — Delhi High Court (2025-12-24)
• AJAY KUMAR VERMA v. DC (MCD) AND ORS — Delhi High Court (2025-12-24)
• ZAROORAT EDUCATIONAL AND WELFARE SOCIETY THROUGH ITS MEMBER v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2025-12-24)
• MANOJ KUMAR v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2025-12-24)
• GAURAV ARORA v. GOVERNMENT E MARKETPLACE & ANR. — Delhi High Court (2025-12-24)
• ISHRAT ADIL PRESIDENT v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2025-12-24)
• M/S SURYA CHETAN AVIATION HANDLING SERVICES v. UNION OF INDIA & ORS. — Delhi High Court (2025-12-24)
• SRI SAI SAMPATH AVIATION SERVICES v. UNION OF INDIA & ORS. — Delhi High Court (2025-12-24)
• MKU LIMITED AND ANR v. UNION OF INDIA AND OTHERS — Delhi High Court (2025-12-23)
• MKU LIMITED AND ANR & ANR. v. UNION OF INDIA AND OTHERS — Delhi High Court (2025-12-23)