TUSHAR RAO GEDELA

293 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• JIT SINGH @ JEET RAM v. GOVT OF NCT OF DELHI — Delhi High Court (2024-05-17)
• SH.SHISHPAL(DECEASED) THROGH LRS & ORS. v. GOVT.OF NCT DELHI THROUGH & ANR. — Delhi High Court (2024-04-03)
• SHREE IQBAL FARMS & ANR. v. UNION OF INDIA & ORS. — Delhi High Court (2024-02-05)
• DR. ARUN MOHAN v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2023-12-18)
• PREM BHUTANI & ANR v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2023-11-30)
• RAKESH BHATNAGAR v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2023-11-22)
• GAURAV MEHTA v. NARCOTICS CONTROL BUREAU — Delhi High Court (2023-10-31)
• DHAIN CHAND v. STATE GNCT OF DELHI AND ORS — Delhi High Court (2023-10-31)
• AJAY KUMAR v. THE STATE NCT OF DELHI — Delhi High Court (2023-10-31)
• JYOTI & ANR. v. DEEPAK PANCHAL — Delhi High Court (2023-10-18)