TUHIN KUMAR GEDELA

78 recorded High Court judgment(s) · 2025–2026

Courts

Andhra Pradesh High Court

DISPOSED OF NO COSTS	21
DISMISSED	19
ALLOWED NO COSTS	18
WITHDRAWN	9
PARTLY ALLOWED NO COSTS	4
CLOSED NO COSTS	2
DISMISSED AS NON PROSECUTION	2
ORDERED	2

Gundapu Suryanarayana, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-27)
ANATI LAKSHMINARAYANA v. State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-27)
KUNCHALA DANAIAH v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-27)
Dr. Ramesh Babu Pothineni, v. The Union of India, — Andhra Pradesh High Court (2026-05-27)
Konda Narendra v. The State of AP — Andhra Pradesh High Court (2026-05-27)
GUTALA MAHABOOB BASHA v. The Union of India, — Andhra Pradesh High Court (2026-05-27)
ALL INDIA BRAMHIN FEDERATION v. THE DISTRICT REGISTRAR OR REGISTRAR OF SOCIETIES — Andhra Pradesh High Court (2026-05-21)
The Andhra Evangelical Lutheran Church, v. Rev. Kollabattula Fredrick Paradesi Babu — Andhra Pradesh High Court (2026-05-21)
KURAPATI AKSHAY KUMAR v. LINGAM LALITHA — Andhra Pradesh High Court (2026-05-21)
NAASARA PEDDAIAH v. THE UNION OF GOVERNMENT OF INDIA — Andhra Pradesh High Court (2026-05-21)