TRIBUNAL TRANSFER CASE

4,132 recorded High Court judgment(s) · 2002–2017

Courts

Disposal nature

Recent judgments

• SUNITA PANDEY v. STATE OF HP — Himachal Pradesh High Court (2017-04-24)
• KAMAL DEV v. STATE — Himachal Pradesh High Court (2017-04-18)
• ASHOK KUMAR v. THE KANGRA CO OPERATIVE RURAL DEV.BANK — Himachal Pradesh High Court (2017-04-17)
• SARWAN SINGH v. HP FOREST DEV.CORPORATION — Himachal Pradesh High Court (2017-03-30)
• KHUSHI RAM v. STATE — Himachal Pradesh High Court (2017-03-28)
• RUPALI v. STATE — Himachal Pradesh High Court (2017-03-03)
• SURJIT KUMAR v. STATE — Himachal Pradesh High Court (2017-03-01)
• PRASHANT KUMAR v. STATE — Himachal Pradesh High Court (2017-01-03)
• AMRIK SINGH v. HP POWER CORPORATION LTD. — Himachal Pradesh High Court (2016-12-30)
• SUBHASH AGGARWAL v. HP STATE CO.MARKETING CONSUMERS — Himachal Pradesh High Court (2016-12-20)