(TO BE NOMINATED),. ROHIT KAPOOR

1,621 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• KARAMJIT AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2026-05-29)
• TILAK RAJ v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• RUCHIRA KHULLAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• PARAMJEET SINGH SURJEWALA AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-29)
• M/S SHIVA BRICKS TRADER AND ANOTHER v. M/S SADA RAM SOM NATH BRICKS CO AND ORS. — Punjab & Haryana High Court (2026-05-29)
• SUNAINA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MANJU BALA v. UNION OF INDIA THROUGH ITS SECRETARY — Punjab & Haryana High Court (2026-05-29)
• MUKESH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MS MAHADEV POLYMERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• HARIOM VATS v. STATE OF HARYANA THROUGH ITS CHIEF SERETARY — Punjab & Haryana High Court (2026-05-29)