(TO BE NOMINATED),. KULDEEP TIWARI

195 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• DEEPAK KUMAR AND ANOTHER v. DISTRICT MAGISTRATE CUM APPELLATE TRIBUNAL, HOSHIARPUR AND ANOTHER — Punjab & Haryana High Court (2025-09-05)
• PAWAN KUMAR GOEL v. RAMESHWAR SINGH AND ORS — Punjab & Haryana High Court (2025-09-04)
• PAWAN KUMAR GOEL v. PRINCIPAL COMMISSIONER INCOME TAX AND ORS — Punjab & Haryana High Court (2025-09-04)
• PAWAN KUMAR GOEL AND ANOTHER v. PRINCIPAL COMMISSIONER INCOME TAX PANCHKULA AND OTHERS — Punjab & Haryana High Court (2025-09-04)
• PARDEEP KUMAR JAIN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-08-25)
• ANIL KUMAR GUPTA v. STATE OF HARYANA — Punjab & Haryana High Court (2025-08-25)
• JITENDRA KUMAR v. DEEPAK KUMAR AND ORS — Punjab & Haryana High Court (2025-08-11)
• NARINDER NATH v. HARISH KUMAR — Punjab & Haryana High Court (2025-08-05)
• HARISH KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-08-05)
• ASHOK SHARMA NABHEWALA v. PUNJAB AND HARYANA HIGH COURT TH. ITS REGISTRAR AND ORS. — Punjab & Haryana High Court (2025-08-05)