(TO BE NOMINATED)

297 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• PALVINDER JIT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• EHC PAWAN KUMAR NO 505 PWL v. 1 STATE OF HARYANA — Punjab & Haryana High Court (2026-06-05)
• EHC SUNIL KUMAR AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• EHC SUNIL KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• EHC PARMOD KUMAR AND OTHERS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2026-06-05)
• LALJEET SINGH @ LALJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-03)
• ABDUL SHAHID v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-03)
• GULSHAN BHARDWAJ v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-02)
• GURKIRAT PAL SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-02)
• RANI AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-02)