TO BE NOMINATED

98 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• ANOOP SINGH DALAL AND ORS. v. HUDA — Punjab & Haryana High Court (2025-07-15)
• BHARTI AXA GENERAL INSURANCE COMPANY LIMITED v. OMLI DEVI AND ORS — Punjab & Haryana High Court (2025-07-12)
• KAMLESH AND ANOTHER v. LAKHWINDER SINGH AND OTHERS — Punjab & Haryana High Court (2025-07-12)
• BABLI SINDHU AND ORS v. UDAY GROVER AND ORS — Punjab & Haryana High Court (2025-07-12)
• AVTAR SINGH v. RAJU SINGH AND ORS — Punjab & Haryana High Court (2025-07-12)
• SHOBHA RANI AND OTHERS v. SANDEEP SODHI AND OTHERS — Punjab & Haryana High Court (2025-07-12)
• RESHMA DEVI AND OTHERS v. BILLU AND OTHERS — Punjab & Haryana High Court (2025-07-12)
• CHHOTI AND ORS v. RAM AWATAR AND ORS — Punjab & Haryana High Court (2025-07-12)
• MANJU DEVI v. RASVINDER SINGH AND ORS — Punjab & Haryana High Court (2025-07-12)
• RAMPAL v. PAWAN KUMAR AND OTHERS — Punjab & Haryana High Court (2025-07-12)