TIRUMALA DEVI EADA

2,801 recorded High Court judgment(s) · 2025–2026

Courts

Telangana High Court

2801

DISPOSED OF NO COSTS	1437
ALLOWED NO COSTS	469
DISMISSED	282
WITHDRAWN	195
ALLOWED WITH COSTS	130
DISMISSED AS INFRUCTUOUS	121
PARTLY ALLOWED NO COSTS	112
DISMISSED AS NON PROSECUTION	21

Sirivella Subbarayulu, v. State by Station House officer, — Telangana High Court (2026-05-04)
Boddu Sujatha v. The State of Telangana — Telangana High Court (2026-04-21)
Vadee Lazar , Lazarous v. The State of AP., — Telangana High Court (2026-04-20)
Smt. Harasharan Kaur v. The State of Telangana — Telangana High Court (2026-04-10)
KUNDE MAHENDER v. STATE OF AP., REP.BY ITS P.P — Telangana High Court (2026-04-07)
SMT. ANKALA PADMAVATHI alias Ankala Devender Padamavathi v. THE STATE OF TELANGANA — Telangana High Court (2026-04-02)
SHAIK GHOUSE v. THE STATE OF A.P. — Telangana High Court (2026-04-02)
M/s.Fizikem Laboratories P vt. Ltd v. The State of Telangana — Telangana High Court (2026-03-13)
M/s.Fizikem Laboratories Pvt. Ltd v. The State of Telangana — Telangana High Court (2026-03-13)
) M/s.Fizikem Laboratories Pvt. Ltd v. THE STATE OF ANDHRA PRADESH — Telangana High Court (2026-03-13)