TIRTHANKAR GHOSH, RAI CHATTOPADHYAY
28 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 28 |
Disposal nature
| ALLOWED | 15 |
| REJECTED | 4 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED | 2 |
| DISPOSED | 2 |
| PARTLY ALLOWED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- SK ALIUL v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- SHRABANTI BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- ADITYA ROY @ ADITYA NATH ROY v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- BHIM SINGH v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- PALTU KUMAR PIRI @ PALTU PIRI AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- PRODIP ROY @ BABU v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- JAHANGIR MONDAL AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- PALASH CHOWDHURY @ CHOUDHURY v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- RAJA PRADHAN@SUJAY AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
- MD. ASHURUDDIN ANSARI v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-29)
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