TIRTHANKAR GHOSH, CHAITALI CHATTERJEE(DAS)

53 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• M/S PEARL PARK BEACH RESORT v. THE LT.GOVERNOR AND ORS. — Calcutta High Court (2026-03-23)
• SHRI.PRAVEEN v. THE LT.GOVERNOR AND ORS. — Calcutta High Court (2026-03-23)
• M/S B.R.B.BAR AND RESTAURANT v. THE LT.GOVERNOR AND ORS. — Calcutta High Court (2026-03-23)
• M/S SEASHELL v. THE LT.GOVERNOR AND ORS. — Calcutta High Court (2026-03-23)
• T KANNAN v. THE LIEUTENANT GOVERNOR AND OTHERS — Calcutta High Court (2026-03-23)
• M/S TSG HOTELS AND RESORTS, v. THE LT.GOVERNOR AND ORS. — Calcutta High Court (2026-03-23)
• M/S HOTEL RAJ PRAKASH v. THE LT.GOVERNOR AND ORS. — Calcutta High Court (2026-03-23)
• M/S G. M. S. RESTAURANT v. THE LIEUTENANT GOVERNOR AND OTHERS — Calcutta High Court (2026-03-23)
• SHRI.K.V.NARASIMHA RAO v. THE LT.GOVERNOR AND ORS — Calcutta High Court (2026-03-23)
• SHRI. K.V.RAMA RAO v. THE LT.GOVERNOR AND ORS. — Calcutta High Court (2026-03-23)