TIRTHANKAR GHOSH
19,151 recorded High Court judgment(s) · 1999–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 19151 |
Disposal nature
| DISPOSED | 12069 |
| DISMISSED | 3250 |
| ALLOWED | 1790 |
| DISMISSED AS NOT PRESSED | 837 |
| DISMISSED FOR DEFAULT | 539 |
| REJECTED | 403 |
| DISMISSED AS INFRUCTUOUS | 89 |
| DISMISSED AS WITHDRAWN | 83 |
Recent judgments
- MUSTAKIM KHAN @ MUTAKIM KHA v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- SHRIKUMAR CHAUDHURY v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- RAKIB SK v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
- ASMA BIBI @ ASHMA BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
- MAMUN ALI GAZI v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
- SAHADAT HOSSAIN AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
- RAHUL SK. v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
- JAHANGIR MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
- AFSAR ALI AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-21)
- SUBHASISH DAS v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-05-21)
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