TIRATH SINGH THAKUR, KANWALJIT SINGH AHLUWALIA

70 recorded High Court judgment(s) · 1993–2009

Courts

Disposal nature

Recent judgments

• BABBAR BHAN AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-11-12)
• JAGDISH SINGH SARKARIA AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-11-12)
• AARUSHI COOP. GROUP HOUSING SOCIETY AND ANR. v. CHIEF ADMINISTRATOR, HUDA AND ORS. — Punjab & Haryana High Court (2009-11-12)
• M/S R.P.EMPIRES PVT.LTD. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2009-11-09)
• H C ARORA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-11-09)
• LOK PRATHAM, A REGISTERED SOC. AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-10-09)
• H C ARORA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2009-10-09)
• M/S MANOJ KUMAR SANJAY KUMAR v. COMMISSIONER OF CUSTOMS — Punjab & Haryana High Court (2009-10-09)
• SARTAJ SINGH SOHI AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-10-09)
• HARISH KUMAR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-10-08)