TIRATH SINGH THAKUR,. JASBIR SINGH

106 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• UPNEET LALLI v. STATE OF PB. — Punjab & Haryana High Court (2009-05-30)
• COURT ON ITS OWN MOTION v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-30)
• COURT ON ITS MOTION v. THE STATE OF PB. — Punjab & Haryana High Court (2009-05-30)
• DHARAMBIR AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2009-05-15)
• BALDEV SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-08)
• BALBIR KAUR v. M.C. JANDIALA GURU AND ORS — Punjab & Haryana High Court (2009-02-27)
• PAWAN KUMAR v. NARENDER SINGH ESTATE OFFICER HUDA AND OTHERS — Punjab & Haryana High Court (2009-02-27)
• RESURGENCE INDIA v. STATE OF PB. — Punjab & Haryana High Court (2009-01-30)
• RAMESHWAR DASS v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-01-30)
• DLF QUTAB; EMCLAVE RESIDENTS WELFARE ASS v. STATE OF HY.ETC. — Punjab & Haryana High Court (2009-01-30)