TIRATH SINGH THAKUR,. HEMANT GUPTA

82 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• HARMOHINDER SINGH AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-07-03)
• KANWALJIT SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2009-07-03)
• ATMA RAM SOHAN LAL AGENCIES PVT. LTD v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2009-05-21)
• M/S AARTI BRICK CO. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2009-05-19)
• JASWANT SINGH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-05-19)
• MIRI PIRI COLLEGE BACHAO SANGHARSH SAMITI AND ORS. v. S G P C AND ORS. — Punjab & Haryana High Court (2009-05-15)
• LAWYERS FOR HUMAN RIGHTS INTERNATIONAL v. STATE OF PB. & ORS. — Punjab & Haryana High Court (2009-05-15)
• SHREE BHIWANI COTTON MILLS &IND.LTD. v. STATE OF PB.ETC. — Punjab & Haryana High Court (2009-05-15)
• KARAMJIT SINGH AND ANR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-14)
• M/S PIARA LAL AND SONS. v. PUNJAB POLLUTION CONTROL BOARD AND ORS. — Punjab & Haryana High Court (2009-05-08)