TIRATH SINGH THAKUR

48 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• M/S LAKSHMI TRANSFORMERS v. UHBVNL AND ANR — Punjab & Haryana High Court (2009-10-30)
• SHRI GAUTAM JINDAL v. LUDHIANA STOCK EXCHANGE (LSE) LTD. — Punjab & Haryana High Court (2009-09-11)
• M/S HARJEET SINGH AND COMPANY v. H S A M B AND OTHERS — Punjab & Haryana High Court (2009-09-04)
• JASTINDER SINGH v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2009-08-28)
• TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. v. M/S EQUIPMENT CONDUCTOR CABLES LTD. — Punjab & Haryana High Court (2009-08-21)
• JAGDISH SARPANCH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-08-10)
• M/S BHAGWAN DASS AND SONS v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-07-31)
• M/S K.R. HOTELS LTD. v. HSIDC — Punjab & Haryana High Court (2009-07-31)
• EMSONS ORGANICS PVT. LTD. v. DSM ANTI INFECTIVES INDIA — Punjab & Haryana High Court (2009-07-24)
• M/S JATINDER MITTAL ENGINEERS v. PANCHAM COOP. HOUSE BUILDING AND ORS. — Punjab & Haryana High Court (2009-07-24)