LexTHOTTATHIL B.RADHAKRISHNAN,V RAMASUBRAMANIAN
360 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 359 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 168 |
| DISMISSED NO COSTS | 64 |
| ORDERED | 45 |
| DISMISSED | 30 |
| ALLOWED NO COSTS | 19 |
| CLOSED NO COSTS | 14 |
| WITHDRAWN | 11 |
| DISMISSED AS INFRUCTUOUS | 7 |
Recent judgments
- M/s Ayyappa Pulverisers v. The State of Andhra Pradesh — Telangana High Court (2018-10-11)
- M/s Balaji Pulvarisers v. The State of Andhra Pradesh — Telangana High Court (2018-10-11)
- M/s Venkateswara Chemicals, v. The State of Andhra Pradesh, — Telangana High Court (2018-10-11)
- M/s Venkateswara Industries, v. The State of Andhra Pradesh, — Telangana High Court (2018-10-11)
- M/s Sri Lakshmi Narayana Industries, v. The State of Andhra Pradesh, — Telangana High Court (2018-10-11)
- M/s Pavan Industries, v. The State of Andhra Pradesh, — Telangana High Court (2018-10-11)
- M/s Venkata Krishna Chemicals v. The State of Andhra Pradesh — Telangana High Court (2018-10-11)
- M/s Tirumala Industries, v. The State of Andhra Pradesh, — Telangana High Court (2018-10-11)
- M/s Chamundeswari Chemicals v. The State of Andhra Pradesh — Telangana High Court (2018-10-11)
- M/s Chaitanya Mineral Industries v. The State of Andhra Pradesh — Telangana High Court (2018-10-11)