LexTHOTTATHIL B.RADHAKRISHNAN,T. RAJANI
21 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 21 |
Disposal nature
| ORDERED | 8 |
| ALLOWED NO COSTS | 7 |
| CLOSED NO COSTS | 3 |
| DISMISSED NO COSTS | 2 |
| DISPOSED OF NO COSTS | 1 |
Recent judgments
- DUPPATI VIJAYA , VIJAYA LAXMI, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-09-27)
- MALA VIJAYA, MAHABOOBNAGAR., v. STATE OF AP., REP. PP. HYD., — Telangana High Court (2018-09-27)
- DALAVAI VENKATESH (A1) ANANTAPUR., v. STATE OF AP.,REP. PP., HYD., — Telangana High Court (2018-09-27)
- V.MADHAVAIAH v. THE STATE OF A.P. — Telangana High Court (2018-09-20)
- Gorle Seetharam v. The State of Andhra Pradesh, — Telangana High Court (2018-09-20)
- K. Varalakshmi v. The State of Andhra Pradesh — Telangana High Court (2018-09-20)
- K.Ram Mohan Rao, v. The State of Andhra Pradesh, — Telangana High Court (2018-09-20)
- Avva Ramana v. The State of Andhra Pradesh — Telangana High Court (2018-09-20)
- Gorle Seetharam v. The State of Andhra Pradesh — Telangana High Court (2018-09-20)
- Neralla Raga Prasad, v. State of A.P., — Telangana High Court (2018-09-20)