THOTTATHIL B. RADHAKRISHNAN, SUBHASIS DASGUPTA

25 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• KARTICK CHANDRA SARKAR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-18)
• PADMA MANNA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-18)
• WPA/5763/2020 of KAUSHIK ADHIKARY IN RE UTP 3703/WO & 3704/WO Vs — Calcutta High Court (2021-01-18)
• ARPHINA BIBI v. STATE & ORS — Calcutta High Court (2021-01-18)
• SUDAM PURKAIT v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-18)
• SABIR ALI SEKH v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-18)
• KAMALESH RAY v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-18)
• PASCHIM BENGAL BABU JAGIJIWAN RAM JAN KALYAN KENDRA & ANR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-18)
• CHANDRA SEKHAR DAN v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-18)
• AJAY KUMAR DE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-01-18)