LexTHOTTATHIL B.RADHAKRISHNAN,S.V.BHATT,M.SEETHARAMA MURTI
30 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 30 |
Disposal nature
| DISPOSED OF NO COSTS | 24 |
| ALLOWED NO COSTS | 5 |
| DISMISSED NO COSTS | 1 |
Recent judgments
- Peela Pothi Naidu, v. The State of Andhra Pradesh, — Telangana High Court (2018-12-28)
- Peela Pothinaidu, v. The State of Andhra Pradesh, — Telangana High Court (2018-12-28)
- Peela Pothinaidu, v. The State of Andhra Pradesh, — Telangana High Court (2018-12-28)
- Peela Pothinaidu, v. The State of Andhra Pradesh, — Telangana High Court (2018-12-28)
- Peela Gangadhar, v. The Addl. Munisiff Magistrate Court, Anakapalli, — Telangana High Court (2018-12-28)
- Peela Pothi Naidu, v. The State of Andhra Pradesh, — Telangana High Court (2018-12-28)
- Peela Pothi Naidu v. The State of A.P., — Telangana High Court (2018-12-28)
- The State of Andhra Pradesh, v. The Registrar General, — Telangana High Court (2018-12-28)
- Tnjore Sudhakar Rao, v. The State of Andhra Pradesh, — Telangana High Court (2018-12-28)
- Peela Pothinaidu, v. The State of Andhra Pradesh, — Telangana High Court (2018-12-28)