LexTHOTTATHIL B.RADHAKRISHNAN,S.V.BHATT
408 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 406 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISMISSED NO COSTS | 142 |
| ORDERED | 80 |
| ALLOWED NO COSTS | 54 |
| DISPOSED OF NO COSTS | 45 |
| WITHDRAWN | 30 |
| DISMISSED | 21 |
| CLOSED NO COSTS | 19 |
| DISPOSED OF AS INFRUCTUOUS | 10 |
Recent judgments
- Maj Pankaj Rai, v. Union of India, — Telangana High Court (2018-12-31)
- PACTOLUS EDUTECH PVT.LTD v. UNION OF INDIA — Telangana High Court (2018-12-31)
- Syed Afzali Begum v. The State of Telangana, — Telangana High Court (2018-12-31)
- M/s. Manna Industries Limited, v. M/s. Dhanwantari Agraharam, — Telangana High Court (2018-12-31)
- Divya Gayathri Agasthyaraju v. The State of Telangana — Telangana High Court (2018-12-31)
- D. Babu Rao v. The Government of Andhra Pradesh, Revenue(ASN I) — Telangana High Court (2018-12-28)
- K.Raju v. The State of Telangana — Telangana High Court (2018-12-28)
- ITC Limited v. Transmission Corporation of Andhra Pradesh Ltd — Telangana High Court (2018-12-28)
- High Court Colony (West), v. Prl.Secy., Co-op.dept., State of T.S., — Telangana High Court (2018-12-28)
- A.P.High Court Employees Mutually Aided Cooperative v. The Greater Hyderabad Municipal Corporation — Telangana High Court (2018-12-28)