LexTHOTTATHIL B.RADHAKRISHNAN, S.S.SATHEESACHANDRAN
514 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 514 |
Disposal nature
| DISPOSED OF | 186 |
| DISMISSED | 164 |
| ALLOWED | 47 |
| CLOSED | 40 |
| DISMISSED AS WITHDRAWN | 19 |
| DISMISSED FOR DEFAULT | 10 |
| PARTLY ALLOWED | 10 |
| REMANDED | 7 |
Recent judgments
- P.C.JOSEPH v. STATE OF KERALA — Kerala High Court (2013-10-09)
- RAJARAMAN.E v. UNION OF INDIA — Kerala High Court (2013-07-24)
- R.SUDHANTHIRAN @ SWATHANDRAN v. BADARUDEEN — Kerala High Court (2013-04-09)
- GERALDINE JACOB v. ADRIAN J.MIRINDA — Kerala High Court (2013-01-11)
- SATHEESH KUMAR v. M/S.KOVALAM HOTELS PVT. LTD. AND ANOTHER — Kerala High Court (2012-03-29)
- SAROJINI AMMA v. SHYAMALA MAHAVEERAN — Kerala High Court (2012-01-31)
- M.V.KURIAN v. MR.S SHEEJA VARGHESE — Kerala High Court (2011-12-19)
- SRI.GUJARATHI VIDYALAYA ASSOCIATION v. C.BHANUMATHY — Kerala High Court (2011-12-03)
- GOPI v. PADMAVATHI AND OTHERS — Kerala High Court (2011-12-03)
- BALACHANDRA MENON v. MOHANA CHANDRA MENON — Kerala High Court (2011-09-27)