THOTTATHIL B.RADHAKRISHNAN,RAMESH RANGANATHAN

88 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• APCPDCL,PRESENTLY,TSSPDCL,S.E,HYD,AND 2 v. CGRF OF APCPDCL,PRESENTLY TSSPDCL,HYD,ANDANOT — Telangana High Court (2018-10-25)
• PRL.SECREARY ( EDUCATIONAL) AND ANOTHERS v. SREE EDUCATIONAL SOCIETY AND 4 OTHERAS — Telangana High Court (2018-08-24)
• PRL SECY, HIGHER EDUCATION DEPT, HYDERABAD AND ANOTHER v. SECY, M/S.VASAVI ACADEMY OF EDUCATION AND 4 OTHERS — Telangana High Court (2018-08-24)
• CHIEF COMMISSIONER OF LAND ADMINISTRATION (CCLA), HYD AND 2 OT v. CHENNURI LEELA RANI, NALGONDA DIST AND 8 OT — Telangana High Court (2018-07-20)
• CHIEF COMMISSIONER OF LAND ADMN(CCLA), HYDERABAD AND 2 OTHERS v. GADE HANIMI REDDY, NALGONDA DIST AND 14 OTHERS — Telangana High Court (2018-07-20)
• THE STATE OF TELANGANA SECY., AND 3 OTHERS, v. M/S GAMMON INDIA LTD., AND ANOTHER, — Telangana High Court (2018-07-20)
• COMMISSIONER OF LA AND 2 OTHERS v. WADPALLY RAMESH AND 12 OTHERS — Telangana High Court (2018-07-20)
• A.P High Court Employees Mutually Aided Co.Operative Housing Society Limited v. The Registrar General — Telangana High Court (2018-07-20)
• MOHD. MANZOOR-UL-HAQ SIDDIQUI, HYDERABAD. v. THE A.P.STAE WAKF BOARD, HYDERABAD, AND ANR. — Telangana High Court (2018-07-20)
• R Gyaneshwar v. The State of Telangana — Telangana High Court (2018-07-20)