LexTHOTTATHIL B.RADHAKRISHNAN, . P.S.GOPINATHAN
223 recorded High Court judgment(s) · 2008–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 223 |
Disposal nature
| DISPOSED OF | 76 |
| DISMISSED | 69 |
| CLOSED | 35 |
| ALLOWED | 24 |
| SETTLED | 4 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED FOR DEFAULT | 3 |
Recent judgments
- SRI.RAJENDRA KUMAR v. S.BALACHANDRAN — Kerala High Court (2012-08-17)
- K.F.C. REP. BY ITS DY.MANAGER v. M/S.MAS HOTEL — Kerala High Court (2011-06-24)
- HASHIM v. ADBUL JABBAR SALIM — Kerala High Court (2011-06-24)
- BEENA v. BABU.N.D — Kerala High Court (2011-06-24)
- SHERLY ALEXANDER v. K.UMMACHAN — Kerala High Court (2011-06-24)
- FRANCIS v. ALI — Kerala High Court (2011-06-24)
- STATE OF KERALA v. L.ALPHONSE AND ANOTHER — Kerala High Court (2011-06-24)
- N.GEETHA v. DY.DIRECTOR OF EDN.,ALAPPUZHA AND ANR. — Kerala High Court (2011-06-24)
- KERALA PUBLIC SERVICE COMMISSION v. STATE INFORMATION COMMISSION — Kerala High Court (2011-03-09)
- VIJAYAKUMAR @ JAYACHANDRAN KARTHA v. THE COCHIN DEVASWOM BOARD — Kerala High Court (2011-02-09)